Citation : 2017 Latest Caselaw 7390 ALL
Judgement Date : 28 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- FIRST APPEAL No. - 83 of 2011 Appellant :- Smt. Megha Alias Annu Respondent :- Sanjeev Counsel for Appellant :- Vijay Mahendra Hon'ble Arun Tandon,J.
Hon'ble Rajiv Joshi,J.
Nobody is present to press the present appeal, even in the revised call of list.
Accordingly, the present appeal is dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 28.11.2017
Noman
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