Smt. Usha Devi vs State Of U.P. & 7 Others
2017 Latest Caselaw 7388 ALL

Citation : 2017 Latest Caselaw 7388 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Smt. Usha Devi vs State Of U.P. & 7 Others on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 56279 of 2017
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- State Of U.P. & 7 Others
 
Counsel for Petitioner :- Pravesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

No one appears to press the writ petition even in revised call.

In the interest of justice, put up as fresh day after tomorrow.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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