Ghoora & 13 Others vs State Of U.P. & 4 Others
2017 Latest Caselaw 7381 ALL

Citation : 2017 Latest Caselaw 7381 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Ghoora & 13 Others vs State Of U.P. & 4 Others on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 48862 of 2017
 

 
Petitioner :- Ghoora & 13 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Bipin Lal Srivastava
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Amendment Application No.375315 of 2017

Heard counsel for the parties.

The amendment application is allowed. The petitioners are permitted to incorporate the amendment in the body of the writ petition within a week.

As jointly prayed, put up in the additional cause list on 6 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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