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Kamlesh Kumar vs Ram Bahadur & Another
2017 Latest Caselaw 7378 ALL

Citation : 2017 Latest Caselaw 7378 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Kamlesh Kumar vs Ram Bahadur & Another on 28 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 313 of 2015
 

 
Appellant :- Kamlesh Kumar
 
Respondent :- Ram Bahadur & Another
 
Counsel for Appellant :- Madhur Prakash
 

 
Hon'ble Bachchoo Lal,J.

Certified copy of  decree of lower appellate court has been filed on behalf of appellant.

The defect has been removed.

Office is directed to allot the regular number to this appeal.

List after ten days.

Order Date :- 28.11.2017

Gss

 

 

 
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