Fekni Devi & 2 Others vs Additional Commissioner ...
2017 Latest Caselaw 7358 ALL

Citation : 2017 Latest Caselaw 7358 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Fekni Devi & 2 Others vs Additional Commissioner ... on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 56413 of 2017
 

 
Petitioner :- Fekni Devi & 2 Others
 
Respondent :- Additional Commissioner (Judicial) & 3 Others
 
Counsel for Petitioner :- Manvendra Nath Singh,Nitesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners is granted time to bring on record the order against which the revision has been filed, by means of a supplementary affidavit.

Put up as fresh on 7 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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