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Ram Murat(Deceased) And 2 Others vs Ram Sudhi And 7 Others
2017 Latest Caselaw 7348 ALL

Citation : 2017 Latest Caselaw 7348 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Ram Murat(Deceased) And 2 Others vs Ram Sudhi And 7 Others on 28 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1197 of 2016
 

 
Appellant :- Ram Murat(Deceased) And 2 Others
 
Respondent :- Ram Sudhi And 7 Others
 
Counsel for Appellant :- Raghvendra Prakash(Shastr,Maya Pati Pandey
 
Counsel for Respondent :- Tripathi B.G. Bhai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents states that respondent Ram Sudhi has died and he has no instructions on behalf of his legal heirs.

Issue notice to the legal heirs of respondent Ram Sudhi.

Steps be taken within ten days.

List after service of notice upon legal heirs of respondent Ram Sudhi.

Order Date :- 28.11.2017

Gss

 

 

 
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