Citation : 2017 Latest Caselaw 7294 ALL
Judgement Date : 24 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Case :- CRIMINAL APPEAL No. - 1696 of 2008 Appellant :- Taufeeq Alam @ Kimmu Respondent :- State Of U.P. Counsel for Appellant :- Mohd. Mansoor,Ghulam Mohammad Kamil,Pankaj Dhar Dwivedi,Sanjai Misra,Santosh Kumar Srivastava Counsel for Respondent :- G.A.,Mohd. Hanif,R P Mishra Hon'ble Prashant Kumar,J.
Hon'ble Anil Kumar Srivastava-II,J.
Allowed vide judgment and order of date placed in Criminal Appeal No.1610 of 2008.
Order Date :- 24.11.2017
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