Bhangad Singh And 2 Others vs Prem Chand
2017 Latest Caselaw 7290 ALL

Citation : 2017 Latest Caselaw 7290 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Bhangad Singh And 2 Others vs Prem Chand on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 28 of 2017
 

 
Appellant :- Bhangad Singh And 2 Others
 
Respondent :- Prem Chand
 
Counsel for Appellant :- Gulab Chandra Tiwari,Vikash Chandra Tiwari
 
Counsel for Respondent :- Harish Chandra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vikash Chandra Tiwari, learned counsel for the appellants.

List after two weeks.

Order Date :- 24.11.2017

Gss

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