Citation : 2017 Latest Caselaw 7275 ALL
Judgement Date : 24 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 493 of 2016 Appellant :- Kuldeep Kumar Sahu Respondent :- Om Prakash Sahu Counsel for Appellant :- Madhav Jain Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 24.11.2017
Gss
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