Smt. Jarina & 5 Others vs Yamin & 4 Others
2017 Latest Caselaw 7267 ALL

Citation : 2017 Latest Caselaw 7267 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Smt. Jarina & 5 Others vs Yamin & 4 Others on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 931 of 2015
 

 
Appellant :- Smt. Jarina & 5 Others
 
Respondent :- Yamin & 4 Others
 
Counsel for Appellant :- Yogendra Singh Bohra
 
Counsel for Respondent :- Ashish Gupta,Deepak Kumar Yadav,Rajesh Chandra Gupta
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.11.2017

Gss

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