The Commissioner Central Goods & ... vs M/S Tin Manufacturing Co. (India)
2017 Latest Caselaw 7179 ALL

Citation : 2017 Latest Caselaw 7179 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

The Commissioner Central Goods & ... vs M/S Tin Manufacturing Co. (India) on 21 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CENTRAL EXCISE APPEAL No. - 313 of 2017
 

 
Appellant :- The Commissioner Central Goods & Services Tax
 
Respondent :- M/S Tin Manufacturing Co. (India)
 
Counsel for Appellant :- Praveen Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

As prayed put up on 23.11.2017 as fresh.

Order Date :- 21.11.2017

pks

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