Hindustan Coca-Cola Beverages ... vs State Of U.P. And Others
2017 Latest Caselaw 7171 ALL

Citation : 2017 Latest Caselaw 7171 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Hindustan Coca-Cola Beverages ... vs State Of U.P. And Others on 21 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 336 of 2012
 

 
Petitioner :- Hindustan Coca-Cola Beverages Pvt. Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Prashant Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Smt Chhaya Gupta,Smt. Ranu Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Learned counsel for the petitioner prays for and is allowed two weeks' and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 21.11.2017

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