Smt. Chaturi vs Buddhu (Since Deceased) And ...
2017 Latest Caselaw 7170 ALL

Citation : 2017 Latest Caselaw 7170 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Smt. Chaturi vs Buddhu (Since Deceased) And ... on 21 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 150 of 2010
 

 
Appellant :- Smt. Chaturi
 
Respondent :- Buddhu (Since Deceased) And Others
 
Counsel for Appellant :- Satyendra Narayan Singh,D.P. Singh
 
Counsel for Respondent :- Pawan Kumar Srivastava,Manish Kumar Nigam
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

This second appeal is dismissed in default.

Order Date :- 21.11.2017

Gss

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