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Ajai Kumar Mishra vs Secretary/G.M., U.P. Sahkari ...
2017 Latest Caselaw 7099 ALL

Citation : 2017 Latest Caselaw 7099 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Ajai Kumar Mishra vs Secretary/G.M., U.P. Sahkari ... on 17 November, 2017
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 13458 of 1997
 

 
Petitioner :- Ajai Kumar Mishra
 
Respondent :- Secretary/G.M., U.P. Sahkari Kaktai Mills & Others
 
Counsel for Petitioner :- S.S. Tripathy
 
Counsel for Respondent :- SC,N. Misra,Vinod Misra
 

 
Hon'ble Saral Srivastava,J.

The case is listed in Chamber.

Nobody is present on behalf of the parties.

The case is passed over.

Order Date :- 17.11.2017

Ishan

 

 

 
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