Satti Prasad (Since Deceased) & ... vs Shiv Kumar Katiyar & Others
2017 Latest Caselaw 7084 ALL

Citation : 2017 Latest Caselaw 7084 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Satti Prasad (Since Deceased) & ... vs Shiv Kumar Katiyar & Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 85 of 2011
 

 
Appellant :- Satti Prasad (Since Deceased) & Others
 
Respondent :- Shiv Kumar Katiyar & Others
 
Counsel for Appellant :- Akansha Verma,A.P. Tiwari,C.K. Parekh,O.P. Katiyar,S.R. Verma,Suresh Chandra Dwivedi
 
Counsel for Respondent :- Anupam Laloriya,Pankaj Saxena
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anupam Laloriya, learned counsel for the respondents.

List after two weeks.

Order Date :- 17.11.2017

Gss

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