Ram Narain vs Ram Prasad
2017 Latest Caselaw 7069 ALL

Citation : 2017 Latest Caselaw 7069 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Ram Narain vs Ram Prasad on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 465 of 2016
 

 
Appellant :- Ram Narain
 
Respondent :- Ram Prasad
 
Counsel for Appellant :- Lakshman Singh,Arvind Kumar Singh
 
Counsel for Respondent :- Sandeep Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Lakshman Singh,learned counsel for the appellant.

List after two weeks.

Order Date :- 17.11.2017

Gss

Download the LatestLaws.com Mobile App