Vinay Kumar Chaubey & Ors. vs State Of U.P. & Anr.
2017 Latest Caselaw 7046 ALL

Citation : 2017 Latest Caselaw 7046 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Vinay Kumar Chaubey & Ors. vs State Of U.P. & Anr. on 17 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 6690 of 2016
 

 
Applicant :- Vinay Kumar Chaubey & Ors.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Sushil Kumar Misra
 
Counsel for Opposite Party :- Govt. Advocate,Parvinder Singh,Rohit Tripathi,Syed Zulfiqar Husain Naqv
 

 
Hon'ble Pratyush Kumar,J.

C.M. Application No. 117825 of 2017

Delay in filing the counter affidavit on behalf of opposite party no.2 is condoned.

Let the counter affidavit be taken on record.

List after three weeks.

Order Date :- 17.11.2017

psd

Download the LatestLaws.com Mobile App