Smt. Longshree & Others vs United India Insurance Co. Ltd. & ...
2017 Latest Caselaw 6988 ALL

Citation : 2017 Latest Caselaw 6988 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Smt. Longshree & Others vs United India Insurance Co. Ltd. & ... on 16 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 106 of 2007
 

 
Appellant :- Smt. Longshree & Others
 
Respondent :- United India Insurance Co. Ltd. & Others
 
Counsel for Appellant :- A.L. Jaiswal,Sharve Singh
 
Counsel for Respondent :- Puneet Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

An illness slip has again been sent on behalf of the learned counsel for the appellant.

List peremptorily in the next cause list.

Order Date :- 16.11.2017

Ishan

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