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Mubin vs Hakimuddin & Another
2017 Latest Caselaw 6977 ALL

Citation : 2017 Latest Caselaw 6977 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
Mubin vs Hakimuddin & Another on 16 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 146 of 2013
 

 
Appellant :- Mubin
 
Respondent :- Hakimuddin & Another
 
Counsel for Appellant :- Smt. Anita Tripathi
 
Counsel for Respondent :- Rishi Chaddha
 

 
Hon'ble Bachchoo Lal,J. 

Learned counsel for the appellant prays for and is granted further two weeks time to file reply to the affidavit filed on behalf of  respondents.

List thereafter.

Order Date :- 16.11.2017

Gss

 

 

 
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