Vijay Kumar Yadav vs Chhawni Parishad Jhansi Dwara ...
2017 Latest Caselaw 6967 ALL

Citation : 2017 Latest Caselaw 6967 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Vijay Kumar Yadav vs Chhawni Parishad Jhansi Dwara ... on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1034 of 2017
 

 
Appellant :- Vijay Kumar Yadav
 
Respondent :- Chhawni Parishad Jhansi Dwara Adhyaksha Chhawni P. & Anr.
 
Counsel for Appellant :- Syed Mohammad Abbas Abdy
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted two weeks time to file supplementary affidavit.

List thereafter.

Order Date :- 16.11.2017

Gss

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