Bachchu Singh vs Smt. Neeraj Devi
2017 Latest Caselaw 6963 ALL

Citation : 2017 Latest Caselaw 6963 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Bachchu Singh vs Smt. Neeraj Devi on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 6 of 2017
 

 
Appellant :- Bachchu Singh
 
Respondent :- Smt. Neeraj Devi
 
Counsel for Appellant :- Ravindra Pal Singh Kashy,Arvind Srivastava Iii
 
Counsel for Respondent :- Amitabh Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted three weeks time to file the certified copy of decree.

List thereafter.

Order Date :- 16.11.2017

Gss

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