Thakur Shiv Bala Nath Ji Maharaj ... vs Shri Hari Mohan Jauhari And 21 ...
2017 Latest Caselaw 6962 ALL

Citation : 2017 Latest Caselaw 6962 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Thakur Shiv Bala Nath Ji Maharaj ... vs Shri Hari Mohan Jauhari And 21 ... on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 956 of 2013
 

 
Appellant :- Thakur Shiv Bala Nath Ji Maharaj Virajman Mandir & 2 Others
 
Respondent :- Shri Hari Mohan Jauhari And 21 Others
 
Counsel for Appellant :- A.K. Rai,Vishnu Kr. Singh
 
Counsel for Respondent :- Rahul Sahai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week's time to take steps for respondent nos. 2, 6, 7, 14 and 15 by both ways i.e. R.P.A.D and ordinary course.

List after service of notice upon above respondents.

Order Date :- 16.11.2017

Gss

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