Ram Chandar vs State Of U.P. And 3 Others
2017 Latest Caselaw 6954 ALL

Citation : 2017 Latest Caselaw 6954 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Ram Chandar vs State Of U.P. And 3 Others on 16 November, 2017

Bench: Dilip Gupta, Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 54365 of 2017
 

 
Petitioner :- Ram Chandar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Kr Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Jayant Banerji,J.

The petitioner is permitted to implead the National Highways Authority of India as respondent no.5 to the writ petition. A copy of writ petition may also be served on learned counsel appearing for the Authority.

Place this petition as fresh on 21 November 2017.

Order Date :- 16.11.2017

(Dilip Gupta, J.)

(Jayant Banerji, J.)

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