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State Of U.P.Through ... vs M/S Autar Singh Chadha And Company
2017 Latest Caselaw 6948 ALL

Citation : 2017 Latest Caselaw 6948 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
State Of U.P.Through ... vs M/S Autar Singh Chadha And Company on 16 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 883 of 1995
 

 
Appellant :- State Of U.P.Through Superintending Engineer
 
Respondent :- M/S Autar Singh Chadha And Company
 
Counsel for Appellant :- S.C.,P.K.Bisaria,S.C. Mamgain
 
Counsel for Respondent :- Rajesh Tandon
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The notices issued indicated that the matter is likely to come up on 11th December, 2017.

Let the matter be listed accordingly with the office report in respect of service of the respondent as directed earlier.

Order Date :- 16.11.2017

Ishan

 

 

 
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