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Manmohan Gupta And Ors. vs State Of U.P. And Ors.
2017 Latest Caselaw 6944 ALL

Citation : 2017 Latest Caselaw 6944 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
Manmohan Gupta And Ors. vs State Of U.P. And Ors. on 16 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 7220 of 2017
 

 
Applicant :- Manmohan Gupta And Ors.
 
Opposite Party :- State Of U.P. And Ors.
 
Counsel for Applicant :- M.N. Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Case is called out.

None appeared on behalf of petitioners.

List in the next cause list.

Order Date :- 16.11.2017

psd

 

 

 
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