M/S Kailash Narayan Vineet ... vs The Collector/District ...
2017 Latest Caselaw 6926 ALL

Citation : 2017 Latest Caselaw 6926 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

M/S Kailash Narayan Vineet ... vs The Collector/District ... on 15 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54969 of 2016
 

 
Petitioner :- M/S Kailash Narayan Vineet Shanker
 
Respondent :- The Collector/District Magistrate And Another
 
Counsel for Petitioner :- Ashutosh
 
Counsel for Respondent :- C.S.C.,Sanjiv Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter. Learned counsel for the respondents is present.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 15.11.2017

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