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Chaman Lal And Ors. vs Lt. Col(Rtd) Parampal Singh ...
2017 Latest Caselaw 6853 ALL

Citation : 2017 Latest Caselaw 6853 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Chaman Lal And Ors. vs Lt. Col(Rtd) Parampal Singh ... on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- S.C.C. REVISION DEFECTIVE No. - 32 of 2015
 

 
Revisionist :- Chaman Lal And Ors.
 
Opposite Party :- Lt. Col(Rtd) Parampal Singh Dhillon
 
Counsel for Revisionist :- P.S.Mehra,R.K.Sharma
 
Counsel for Opposite Party :- Pulkit Mishra
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri R.K. Sharma, learned counsel for revisionist.

List again.

Order Date :- 14.11.2017

psd

 

 

 
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