Friday, 01, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Girija Shanker Sahu vs The Oriental Insurance Co.Ltd. ...
2017 Latest Caselaw 6850 ALL

Citation : 2017 Latest Caselaw 6850 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Girija Shanker Sahu vs The Oriental Insurance Co.Ltd. ... on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 836 of 2015
 

 
Appellant :- Girija Shanker Sahu
 
Respondent :- The Oriental Insurance Co.Ltd. Mall Road Kanpur Nagar & Ors.
 
Counsel for Appellant :- Ashok Kumar Verma
 

 
Hon'ble Mahendra Dayal,J.

Objections filed on behalf of respondent no. 1 to the application for condonation of delay is taken on record.

List on 28.11.2017.

The learned counsel for appellant shall provide a copy of the memo of appeal as well as a copy of the award within a week.

It is further provided that on the next date of listing, the parties shall come prepare for hearing.

Order Date :- 14.11.2017

psd

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs