Sunil Kumar Saroj vs Union Of India And Others
2017 Latest Caselaw 6789 ALL

Citation : 2017 Latest Caselaw 6789 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Sunil Kumar Saroj vs Union Of India And Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50796 of 2010
 

 
Petitioner :- Sunil Kumar Saroj
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- A. K. Sinha
 
Counsel for Respondent :- A. S. G. I.,C.P. Mishra,Devi Shanker Shukla,S.C.,Subodh Kumar,Sushil Chandra Srivastava,V.P. Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 13.11.2017

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