Som Dutta Sharma (Since Deceased) ... vs Hem Chandra Jain & 5 Others
2017 Latest Caselaw 6776 ALL

Citation : 2017 Latest Caselaw 6776 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Som Dutta Sharma (Since Deceased) ... vs Hem Chandra Jain & 5 Others on 13 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1059 of 2017
 

 
Appellant :- Som Dutta Sharma (Since Deceased) & Another
 
Respondent :- Hem Chandra Jain & 5 Others
 
Counsel for Appellant :- Satyendra Narayan Singh
 
Counsel for Respondent :- Rajneesh Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants, learned counsel for the respondent no. 5-caveator and perused the record.

Summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 13.11.2017

Gss

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