Manoj Kumar Singh vs Smt. Badrun-Nishan And Others
2017 Latest Caselaw 6774 ALL

Citation : 2017 Latest Caselaw 6774 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Manoj Kumar Singh vs Smt. Badrun-Nishan And Others on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 973 of 2006
 

 
Appellant :- Manoj Kumar Singh
 
Respondent :- Smt. Badrun-Nishan And Others
 
Counsel for Appellant :- Jay Krishna Shukla
 

 
Hon'ble Mahendra Dayal,J.

On the request of learned counsel for appellant, the case is adjourned.

List again.

Order Date :- 13.11.2017

psd

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