National Insurance Company ... vs Hriday Ram And 4 Others
2017 Latest Caselaw 6772 ALL

Citation : 2017 Latest Caselaw 6772 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

National Insurance Company ... vs Hriday Ram And 4 Others on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 134 of 2012
 

 
Appellant :- National Insurance Company Ltd.Thr.Its Assistant Manager
 
Respondent :- Hriday Ram And 4 Others
 
Counsel for Appellant :- S.C.Gulati
 
Counsel for Respondent :- Prem Chand Gupta,Rajeev Misra
 

 
Hon'ble Mahendra Dayal,J.

List after 21.11.2017 as Sri S. C Gulati, learned counsel for appellant is on sanctioned leave.

Order Date :- 13.11.2017

psd

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