Hari Narain Manocha vs Smt. Suman Singh & 8 Ors.
2017 Latest Caselaw 6754 ALL

Citation : 2017 Latest Caselaw 6754 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Hari Narain Manocha vs Smt. Suman Singh & 8 Ors. on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 18 of 2004
 

 
Appellant :- Hari Narain Manocha
 
Respondent :- Smt. Suman Singh & 8 Ors.
 
Counsel for Appellant :- Ravi Singh
 
Counsel for Respondent :- A.R. Siddiqui,M.A Fareedi
 

 
Hon'ble Mahendra Dayal,J.

As prayed by the learned counsel for appellant, list in the next cause list.

Order Date :- 13.11.2017

psd

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