Dr. Vijay Pratap vs State Of U.P. Thru Secy. Chikitsa ...
2017 Latest Caselaw 6747 ALL

Citation : 2017 Latest Caselaw 6747 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Dr. Vijay Pratap vs State Of U.P. Thru Secy. Chikitsa ... on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20476 of 2009
 

 
Petitioner :- Dr. Vijay Pratap
 
Respondent :- State Of U.P. Thru Secy. Chikitsa Shiksha Anubhag-2 & Ors
 
Counsel for Petitioner :- P.K. Upadhayay,Suresh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 13.11.2017

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