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Prema Devi & 12 Others vs Rohit
2017 Latest Caselaw 6720 ALL

Citation : 2017 Latest Caselaw 6720 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Prema Devi & 12 Others vs Rohit on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 636 of 2015
 

 
Appellant :- Prema Devi & 12 Others
 
Respondent :- Rohit
 
Counsel for Appellant :- Vinit Kumar,Mohan Srivastava,R.N. Singh Yadav
 
Counsel for Respondent :- Abhishek Mishra,Anuj Saxena,Jaswant Singh,Rahul Mishra
 

 
Hon'ble Bachchoo Lal,J.

Cases of Sri M.N. Singh are adjourned up to 10.11.2017.

List after two weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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