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Bodhan Ram vs Smt. Usha Devi And 2 Others
2017 Latest Caselaw 6710 ALL

Citation : 2017 Latest Caselaw 6710 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Bodhan Ram vs Smt. Usha Devi And 2 Others on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1210 of 2014
 

 
Appellant :- Bodhan Ram
 
Respondent :- Smt. Usha Devi And 2 Others
 
Counsel for Appellant :- Anurag Asthana,Pawan Agrawal,Shrichandra
 
Counsel for Respondent :- Santosh Kumar Mishra,Sunil Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anurag Asthana, learned counsel for the appellant.

List after two weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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