Mohd. Akil And 11 Others vs Kasam Ali And Anr.
2017 Latest Caselaw 6705 ALL

Citation : 2017 Latest Caselaw 6705 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Mohd. Akil And 11 Others vs Kasam Ali And Anr. on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 19 of 2015
 

 
Appellant :- Mohd. Akil And 11 Others
 
Respondent :- Kasam Ali And Anr.
 
Counsel for Appellant :- Satyendra Narayan Singh,Shiv Prakash Tiwari
 
Counsel for Respondent :- Hriday Raj Tripathi,Ranjeet Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Satyendra Narayan Singh and Sri Shiv Prakash Tiwari, learned counsel for the appellants.

List after three weeks.

Order Date :- 10.11.2017

Gss

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