Jinnat Begum (Since Dead) & 3 ... vs Naushad Ahmad & 11 Others
2017 Latest Caselaw 6696 ALL

Citation : 2017 Latest Caselaw 6696 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Jinnat Begum (Since Dead) & 3 ... vs Naushad Ahmad & 11 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 25 of 2016
 

 
Appellant :- Jinnat Begum (Since Dead) & 3 Others
 
Respondent :- Naushad Ahmad & 11 Others
 
Counsel for Appellant :- Anil Kumar Rai,Vishnu Singh
 
Counsel for Respondent :- Dhirendra Kumar Srivastav
 

 
Hon'ble Bachchoo Lal,J.

Sri Shamimul Hasnain, Advocate, states that he has received instructions on behalf of respondents. He prays for and is granted 15 days time to file vakalatnama on behalf of respondents.

List thereafter.

Order Date :- 10.11.2017

Gss

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