Basant Lal And Another vs Smt. Gayatri Devi And Another
2017 Latest Caselaw 6692 ALL

Citation : 2017 Latest Caselaw 6692 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Basant Lal And Another vs Smt. Gayatri Devi And Another on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1126 of 2016
 

 
Appellant :- Basant Lal And Another
 
Respondent :- Smt. Gayatri Devi And Another
 
Counsel for Appellant :- Narendra Mohan
 
Counsel for Respondent :- Vidya Bhushan Shukla
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Narendra Mohan, learned counsel for the appellants.

List after three weeks.

Order Date :- 10.11.2017

Gss

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