Jai Prakash And Another vs Bhikhari Lal (Deceased) And 3 ...
2017 Latest Caselaw 6691 ALL

Citation : 2017 Latest Caselaw 6691 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Jai Prakash And Another vs Bhikhari Lal (Deceased) And 3 ... on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1045 of 2016
 

 
Appellant :- Jai Prakash And Another
 
Respondent :- Bhikhari Lal (Deceased) And 3 Others
 
Counsel for Appellant :- Anay Kumar Srivastava,Suresh Chandra Varma
 
Counsel for Respondent :- Himanshu Tiwari,Rajesh Srivastav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Suresh Chandra Varma, learned counsel for the appellants.

List after three weeks.

Order Date :- 10.11.2017

Gss

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