Ram Kumar Alias Babu vs Raj Kumar
2017 Latest Caselaw 6682 ALL

Citation : 2017 Latest Caselaw 6682 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Ram Kumar Alias Babu vs Raj Kumar on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 265 of 2012
 

 
Appellant :- Ram Kumar Alias Babu
 
Respondent :- Raj Kumar
 
Counsel for Appellant :- Y.N. Shukla,A.K. Srivastava
 
Counsel for Respondent :- Amit Rana,Amit Rana
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Counter affidavit and rejoinder affidavit have been exchanged.

List after ten days.

Order Date :- 10.11.2017

Gss

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