Radhey Lal And Ors.(2) vs State Of U.P.
2017 Latest Caselaw 6655 ALL

Citation : 2017 Latest Caselaw 6655 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Radhey Lal And Ors.(2) vs State Of U.P. on 10 November, 2017

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- CRIMINAL APPEAL No. - 734 of 2001
 

 
Appellant :- Radhey Lal And Ors.(2)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.N.Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dinesh Kumar Singh,J.

As prayed by learned A.G.A., put up on 17.11.2017.

Order Date :- 10.11.2017

psd

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