Raj Pal vs State Of U.P. & Another
2017 Latest Caselaw 6631 ALL

Citation : 2017 Latest Caselaw 6631 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Raj Pal vs State Of U.P. & Another on 9 November, 2017

Bench: Bharati Sapru, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 497 of 1993
 

 
Appellant :- Raj Pal
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- N. Lal,Shiv Sagar Singh
 
Counsel for Respondent :- SC,Amit Manohar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Om Prakash-VII,J.

Order on the court fees application

Allowed.

Court fees is accepted subject to verification by the Stamp Reporter with regard to the valuation.

List in the next cause list for disposal of the amendment application.

Order Date :- 9.11.2017

pks

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