Shrichand & 3 Others vs Ishwar & 3 Others
2017 Latest Caselaw 6623 ALL

Citation : 2017 Latest Caselaw 6623 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Shrichand & 3 Others vs Ishwar & 3 Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 423 of 2017
 

 
Appellant :- Shrichand & 3 Others
 
Respondent :- Ishwar & 3 Others
 
Counsel for Appellant :- Sunil Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the respondents.

Order Date :- 9.11.2017

Gss

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