Ram Awadh (Dead) & Others vs Sayeed Mustafa Kamal & Others
2017 Latest Caselaw 6617 ALL

Citation : 2017 Latest Caselaw 6617 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Ram Awadh (Dead) & Others vs Sayeed Mustafa Kamal & Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1180 of 2010
 

 
Appellant :- Ram Awadh (Dead) & Others
 
Respondent :- Sayeed Mustafa Kamal & Others
 
Counsel for Appellant :- Sahab Tiwari,Saurabh Tiwari
 
Counsel for Respondent :- Anand Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 9.11.2017

Gss

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