Sant Prakash Verma vs Chairman Central Water ...
2017 Latest Caselaw 6550 ALL

Citation : 2017 Latest Caselaw 6550 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Sant Prakash Verma vs Chairman Central Water ... on 8 November, 2017

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21383 of 1999
 

 
Petitioner :- Sant Prakash Verma
 
Respondent :- Chairman Central Water Commission & Others
 
Counsel for Petitioner :- R.K.Nigam,A.K.Rai,P.K. Dwivedi
 
Counsel for Respondent :- S.S.C.,A.K.Rai,Akhilesh Kumar Rai,S. Banerji,S.N. Srivastava
 

 
Hon'ble Yashwant Varma,J.

Sri A.K. Rai, learned counsel appearing in support of the Review Application prays for time to file a Supplementary Affidavit indicating the grounds on which the review is sought.

List again after three weeks.

Order Date :- 8.11.2017

Arun K. Singh

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