Shamim Haidar vs Karrar Husain (Deceased) & 5 ...
2017 Latest Caselaw 6525 ALL

Citation : 2017 Latest Caselaw 6525 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Shamim Haidar vs Karrar Husain (Deceased) & 5 ... on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1097 of 2017
 

 
Appellant :- Shamim Haidar
 
Respondent :- Karrar Husain (Deceased) & 5 Others
 
Counsel for Appellant :- Sumit Daga
 
Counsel for Respondent :- Nipun Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Sumit Suri, Advocate, holding brief of Sri Nipun Singh, learned counsel for the respondents, put up on 17.11.2017 as fresh.

Order Date :- 8.11.2017

Gss

Download the LatestLaws.com Mobile App