Lalto (Since Deceased) And Others vs Durga Prasad (Since Deceased) And ...
2017 Latest Caselaw 6513 ALL

Citation : 2017 Latest Caselaw 6513 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Lalto (Since Deceased) And Others vs Durga Prasad (Since Deceased) And ... on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 579 of 2012
 

 
Appellant :- Lalto (Since Deceased) And Others
 
Respondent :- Durga Prasad (Since Deceased) And Others
 
Counsel for Appellant :- Rahul Sahai,Rama Goel Bansal
 
Counsel for Respondent :- Ashish Bansal
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted further two weeks time to take steps.

List thereafter.

Order Date :- 8.11.2017

Gss

Download the LatestLaws.com Mobile App