Sanjay Tyagi vs State Of U.P. And 3 Others
2017 Latest Caselaw 6474 ALL

Citation : 2017 Latest Caselaw 6474 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Sanjay Tyagi vs State Of U.P. And 3 Others on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18651 of 2017
 

 
Petitioner :- Sanjay Tyagi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bidhan Chandra Rai
 
Counsel for Respondent :- C.S.C.,Chandan Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list to enable the learned counsel for the petitioner to take instruction in the matter with regard to withdrawal of the case.

Order Date :- 7.11.2017

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