Rizwan Ali vs State Of U.P Thru Prin Secy Basic ...
2017 Latest Caselaw 6470 ALL

Citation : 2017 Latest Caselaw 6470 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Rizwan Ali vs State Of U.P Thru Prin Secy Basic ... on 7 November, 2017

Bench: Vikram Nath, Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- P.I.L. CIVIL No. - 18709 of 2017
 

 
Petitioner :- Rizwan Ali
 
Respondent :- State Of U.P Thru Prin Secy Basic Edu Lko & Ors
 
Counsel for Petitioner :- Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C,Ashok Kumar Rana,Pradeep Kumar,Satish Kumar Tripathi
 

 
Hon'ble Vikram Nath,J.

Hon'ble Abdul Moin,J.

Sri D. K. Rustagi, learned counsel for respondent no. 4 comes from outside. Today it is not possible to take up this case.

List on 28.11.2017 along with connected matters, if any.

Order Date :- 7.11.2017

psd

[Abdul Moin, J.] [Vikram Nath, J.]

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